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Delhi High Court - Orders

Dpmi Vocational Pvt Ltd vs Union Of India & Ors on 30 October, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~15 & 16
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 3783/2021 & CM APPL. 11372/2021
                                                DPMI VOCATIONAL PVT LTD                                                         ..... Petitioner
                                                                                      Through:                 Mr. Prashant Bhshan and Ms. Neha
                                                                                                               Rathi, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                                                      Through:                 Mr. Harish Vaidyanathan Shankar,
                                                                                                               CGSC with Mr. Srish Kumar Mishra,
                                                                                                               Mr. Alexander Mathai and Mr.
                                                                                                               Paikaday,    Mr.   Krishnan    V.,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Rohit Mahajan, Advocate for R-
                                                                                                               4.


                                    +           W.P.(C) 6141/2021 & CM APPLs. 19443/2021, 55630/2023
                                                VIROHAN PRIVATE LIMITED                                                           ..... Petitioner
                                                                                      Through:                 Mr. Devashish Bharuka, Mr. Ravi
                                                                                                               Bharuka and Mr. Anshul Kumar
                                                                                                               Pandey, Advocates.

                                                                                      versus

                                                UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF
                                                SKILL DEVELOPMENT AND ENTREPRENEURSHIP & ORS.
                                                                                          ..... Respondents
                                                              Through: Ms. Monika Arora, CGSC with Mr.
                                                                       Subhrodeep Saha, Advocate for UOI.
                                                                       Mr. Rohit Mahajan, Advocate for R-
                                                                       4.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/10/2023 at 22:02:14
                                                 CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                  ORDER

% 30.10.2023 There is some connectivity issue at the end of the learned Counsel for the Petitioner, who is appearing through video conferencing in W.P.(C) 3783/2021.

List on 05.02.2024.

Interim orders to continue.

SUBRAMONIUM PRASAD, J OCTOBER 30, 2023 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2023 at 22:02:14