Delhi High Court - Orders
Dpmi Vocational Pvt Ltd vs Union Of India & Ors on 30 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~15 & 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3783/2021 & CM APPL. 11372/2021
DPMI VOCATIONAL PVT LTD ..... Petitioner
Through: Mr. Prashant Bhshan and Ms. Neha
Rathi, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Alexander Mathai and Mr.
Paikaday, Mr. Krishnan V.,
Advocates for UOI.
Mr. Rohit Mahajan, Advocate for R-
4.
+ W.P.(C) 6141/2021 & CM APPLs. 19443/2021, 55630/2023
VIROHAN PRIVATE LIMITED ..... Petitioner
Through: Mr. Devashish Bharuka, Mr. Ravi
Bharuka and Mr. Anshul Kumar
Pandey, Advocates.
versus
UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF
SKILL DEVELOPMENT AND ENTREPRENEURSHIP & ORS.
..... Respondents
Through: Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advocate for UOI.
Mr. Rohit Mahajan, Advocate for R-
4.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/10/2023 at 22:02:14
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 30.10.2023 There is some connectivity issue at the end of the learned Counsel for the Petitioner, who is appearing through video conferencing in W.P.(C) 3783/2021.
List on 05.02.2024.
Interim orders to continue.
SUBRAMONIUM PRASAD, J OCTOBER 30, 2023 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2023 at 22:02:14