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[Cites 0, Cited by 0] [Section 125] [Entire Act]

Union of India - Subsection

Section 125(5) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(5)Gain in time. - Officers shall be eligible for the following maximum gain in time for the purpose of calculating seniority as a Lieutenant based on the results of the Passing Out Examination in Cadet Training Ship and the final examinations of the Basic Engineering Course and the Specialisation Course:
(a)Passing Out Examination in Cadet Training Ship 1month.
(b)Basic Engineering Course 7months.
(c)Specialisation Course 4months.
The gain in time shall not be admissible to officers who pass these examinations in their second attempt.