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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(22) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(22)"Layout" means the laying out a parcel of lands into building plots with laying of roads/streets with formation, leveling, metalling or black topping or paving of the roads and footpaths, etc. and laying of the services such as water supply, drainage, street lighting, open spaces, avenue plantation, etc.;