Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Gujarat - Subsection Section 36(2)(ix) in The Centre for Environmental Planning and Technology University Act, 2005 (ix)the powers and duties of the President, the Director and other officers, teachers and employees of the University;