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Jammu & Kashmir High Court - Srinagar Bench

Ghulam Muhi Ud Din Bhat vs Firdousa Akhter & Ors on 27 March, 2023

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                Serial No. 142
                                                          Supplementary Causelist 1

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                               WP(C) 628/2023
                               CM(1483/2023)
Ghulam Muhi Ud Din Bhat.
                                                               ..... Petitioner s)
Through:     Mr. Aatif Javed Kawoosa, Advocate vice
             Mr. Vikas Malik, Advocate.

                                         V/s
Firdousa Akhter & Ors.
                                                            .....Respondent(s)
Through:
CORAM:
             HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
                                      ORDER

27.03.2023 Proxy counsel seeks adjournment on account of non-availability of arguing counsel for the petitioner.

Adjourned.

List on 04.04.2023 in the Daily Supplementary List.

(Sindhu Sharma) Judge SRINAGAR:

27.03.2023 "Hamid"