Jammu & Kashmir High Court - Srinagar Bench
Ghulam Muhi Ud Din Bhat vs Firdousa Akhter & Ors on 27 March, 2023
Author: Sindhu Sharma
Bench: Sindhu Sharma
Serial No. 142
Supplementary Causelist 1
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 628/2023
CM(1483/2023)
Ghulam Muhi Ud Din Bhat.
..... Petitioner s)
Through: Mr. Aatif Javed Kawoosa, Advocate vice
Mr. Vikas Malik, Advocate.
V/s
Firdousa Akhter & Ors.
.....Respondent(s)
Through:
CORAM:
HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
ORDER
27.03.2023 Proxy counsel seeks adjournment on account of non-availability of arguing counsel for the petitioner.
Adjourned.
List on 04.04.2023 in the Daily Supplementary List.
(Sindhu Sharma) Judge SRINAGAR:
27.03.2023 "Hamid"