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Himachal Pradesh High Court

Sandeep Kumar & Anr. vs Meena & Ors. on 23 March, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Sandeep Kumar & anr. versus Meena & ors.

.

CMPMO No. 27 of 2022.

23.03.2022 Present: Mr. B.N. Sharma, Advocate, for the petitioners.

Mr. V.D. Khidtta, Advocate, for the respondents.

There are chances of compromise between the parties.

As prayed for by the learned counsel for the parties, list on 25 th March, 2022.



              March 23, 2022                    (Chander Bhusan Barowalia)
              (PK)                                         Judge.








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