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State of Uttarakhand - Section
Section 33 in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016
33. Amendment of First Schedule.
- In the principal rules, for the existing first Schedule, the following First Schedule shall be substituted, namely -| Name of the District/Area | Letters allotted |
| Almora | UKA |
| Nainital | UKD |
| Bageshwar | UKB |
| Pithoragarh | UKE |
| Chamoli | UKK |
| Rudraprayag | UKM |
| Champawat | UKC |
| Tehri Garhwal | UKI |
| Dehradun | UKG |
| Uttarkashi | UKJ |
| Garhwal | UKL |
| Udhamsinghn agar | UKF |
| Haridwar | UKH |
| Rishikesh | UKR |
| Kotdwar | UKH |
| Vikasnagar | UKO |
| Roorkee | UKP |
| Kashipur | UKQ |