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State of Jammu-Kashmir - Section

Section 10 in The Public Prostitutes Registration Rules, 1977

10. Power of inspection.

- It shall be competent to the officer, in whose register a public prostitute has been registered, to inspect or to a Police Officer not lower in rank than that of an officer-in-charge of a Police Station to inspect her certificate of registration and every such public prostitute when required to do so shall exhibit her certificate of registration to such officer.