Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of West Bengal - Subsection

Section 111(2)(b) in West Bengal Co-operative Societies Rules, 2011

(b)if the Co-operative society is a society with limited liability, subject to such limitation as may be provided in the bye-laws.