Bombay High Court
Lalita Santosh Gandhi And Anr vs M/S New India Assurance Co. Ltd. And Anr on 30 August, 2018
Author: P.R. Bora
Bench: P.R. Bora
IN THE HIGH COURT OF JUDICATURE AT BOMBAY.
BENCH AT AURANGABAD
935 CIVIL APPLICATION NO. 8830 OF 2018
IN FA/4362/2008
LALITA SANTOSH GANDHI AND ANR
VERSUS
M/S NEW INDIA ASSURANCE CO. LTD. AND ANR
...
Advocate for Applicants : Shri N.C. Garud
Advocate for Respondent No.1 : Shri V.N. Upadhye
Advocate for Respondent No.2 : Shri H.U. Dhage
...
CORAM : P.R. BORA, J.
Dated: August 30, 2018 PER COURT :-
1. List the matter for final disposal on 02.11.2018.
Civil Application stands disposed of.
( P.R. BORA, J. ) ...
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