Section 54(2) in The Punjab Minor Mineral Concession Rules, 1964
(2)Any contravention of sub-rule (1) shall be punishable with imprisonment for a term which may extend to six months or with fine which may extend to one thousand rupees, or with both and in case of a continuing contravention, with an additional fine which may extend to one hundred rupees for every day during which the contravention continues after conviction for the first such contravention.
