Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act] State of Punjab - Subsection Section 107(2)(a) in The State Pharmacy Council Rules, 1951 (a)a declaration made by the applicant setting forth the facts of the case and stating that he is the person originally registered, and