Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110(13)] [Section 110] [Entire Act] Union of India - Subsection Section 110(13)(d) in The Central Goods and Services Tax Act, 2017 (d)has acquired such financial or other interest as is likely to affect prejudicially his functions as such President, State President or Member; or