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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(9) in Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980

(9)detenue shall attach to all their out going correspondence (including telegrams) a slip containing the full name and address and relationship if any, of the addressee and each person mentioned in the letter or telegram.These slips shall be sent to Secretary to Government, Food Department, Rajasthan, or other officer designated by the Government in this behalf, who if he considers that the writer should not be allowed to correspond with the addressee, shall inform the Superintendent accordingly for his further guidance.