Section 5 in The Indian Cost Accounts Service Rules, 2015
5. Members of Service.
- The following persons shall be Members of the Service with effect from the dates indicated against them, namely:-(a)a person holding appointment on regular basis in accordance with the provisions of the Indian Cost Accounts Service Rules, 2001, from the date of commencement of these rules;(b)a person appointed to any duty post in any grade after the commencement of these rules, from the date of such appointment.
