Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Tarun Kumar vs M/S Ireo Grace Realtech Pvt. Ltd. on 27 March, 2023

Bench: Surya Kant, J.K. Maheshwari

                                                         1

                                       IN THE SUPREME COURT OF INDIA

                                        CIVIL APPELLATE JURISDICTION

                                    CIVIL APPEAL …………….D.No.35448 of 2022


     TARUN KUMAR & ANR.                                                                … APPELLANTS


                                                     Versus



     M/S IREO GRACE REALTECH PVT. LTD.                                                 … RESPONDENT



                                                O    R   D   E     R

     1.                    Heard    learned   counsel    for     the     appellants    and   carefully

     perused the material placed on record.

     2.                    Delay condoned.

     3.                    In view of order dated 24.02.2023, passed by this Court in

     C.A.No.1438/2023 @ D.No.35466/2022 – Piya Puri & Anr. vs. M/s Ireo

     Grace               Realtech   Pvt.Ltd.,   we   are     not       inclined   to   entertain   the

     instant appeal on merits.                   The same is, accordingly, dismissed for

     the reasons assigned in the above-mentioned order.




                                                                   .........................J.
                                                                   (SURYA KANT)



                                                                   ..............…….........J.
                                                                   (J.K. MAHESHWARI)
Signature Not Verified

Digitally signed by
     NEW DELHI;
satish kumar yadav
Date: 2023.03.29

     MARCH 27, 2023.
19:13:52 IST
Reason:
                                    2

ITEM NO.15                  COURT NO.9              SECTION XVII-A

               S U P R E M E C O U R T O F      I N D I A
                       RECORD OF PROCEEDINGS

                   Civil Appeal     D.No(s).35448/2022

TARUN KUMAR & ANR.                                   Appellant(s)

                                   VERSUS

M/S IREO GRACE REALTECH PVT. LTD.                    Respondent(s)

(FOR ADMISSION and IA No.41771/2023-CONDONATION OF DELAY IN FILING
APPEAL and IA No.41772/2023-CONDONATION OF DELAY IN REFILING/
CURING THE DEFECTS )

Date : 27-03-2023 This appeal was called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MR. JUSTICE J.K. MAHESHWARI

For Appellant(s)     Mr. Pawan Kumar Ray, Adv.
                     Ms. Aditi Bhatia, Adv.
                     Mr. Ritesh Khare, Adv.
                     Mr. Shreshth Nanda, Adv.
                     Ms. Nishi Gupta, Adv.
                     Mr. Deepak Goel, AOR
                     Mr. Riju Mani Talukdar, Adv.

For Respondent(s)

          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned.

The appeal is dismissed in terms of the signed order.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH) (Signed order is placed on the file)