Supreme Court - Daily Orders
Tarun Kumar vs M/S Ireo Grace Realtech Pvt. Ltd. on 27 March, 2023
Bench: Surya Kant, J.K. Maheshwari
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL …………….D.No.35448 of 2022
TARUN KUMAR & ANR. … APPELLANTS
Versus
M/S IREO GRACE REALTECH PVT. LTD. … RESPONDENT
O R D E R
1. Heard learned counsel for the appellants and carefully
perused the material placed on record.
2. Delay condoned.
3. In view of order dated 24.02.2023, passed by this Court in
C.A.No.1438/2023 @ D.No.35466/2022 – Piya Puri & Anr. vs. M/s Ireo
Grace Realtech Pvt.Ltd., we are not inclined to entertain the
instant appeal on merits. The same is, accordingly, dismissed for
the reasons assigned in the above-mentioned order.
.........................J.
(SURYA KANT)
..............…….........J.
(J.K. MAHESHWARI)
Signature Not Verified
Digitally signed by
NEW DELHI;
satish kumar yadav
Date: 2023.03.29
MARCH 27, 2023.
19:13:52 IST
Reason:
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ITEM NO.15 COURT NO.9 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal D.No(s).35448/2022
TARUN KUMAR & ANR. Appellant(s)
VERSUS
M/S IREO GRACE REALTECH PVT. LTD. Respondent(s)
(FOR ADMISSION and IA No.41771/2023-CONDONATION OF DELAY IN FILING
APPEAL and IA No.41772/2023-CONDONATION OF DELAY IN REFILING/
CURING THE DEFECTS )
Date : 27-03-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Appellant(s) Mr. Pawan Kumar Ray, Adv.
Ms. Aditi Bhatia, Adv.
Mr. Ritesh Khare, Adv.
Mr. Shreshth Nanda, Adv.
Ms. Nishi Gupta, Adv.
Mr. Deepak Goel, AOR
Mr. Riju Mani Talukdar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The appeal is dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH) (Signed order is placed on the file)