Rajasthan High Court - Jaipur
Babu Lal Jajoo Son Of Shri Balu Ram Jajoo vs Member Secretary National Tiger ... on 25 March, 2019
Bench: Chief Justice, G R Moolchandani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writs No. 12279/2018
Babu Lal Jajoo Son Of Shri Balu Ram Jajoo
----Petitioner
Versus
Member Secretary National Tiger Conservation Authority
----Respondent
For Petitioner(s) : Mr. M.S. Kachhawa, Adv. For Respondent(s) : Mr. R.D. Rastogi, ASG for UOI with Mr. C.S. Sinha, Adv.
Mr. Darsh Pareek for Mr. M.S.Singhvi, Advocate General.
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 25/03/2019 D.B.Civil Misc. Application No.2/2018:-
1. The application is allowed as prayed for.
2. The documents are taken on record.
D.B.Civil Writ Petition No.12279/2018:-
At request of Counsel for the writ-petitioner list after four weeks.
(G R MOOLCHANDANI),J (PRADEEP NANDRAJOG),CJ N.Gandhi/Aks/-15 (Downloaded on 30/06/2019 at 08:12:05 AM) Powered by TCPDF (www.tcpdf.org)