Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(j) in The Orissa (Licensing of) Deed Writers' Rules, 1979 (j)if he has been convicted by a Criminal Court for any offence relating to documents under Chapter XVIII of the Indian Penal Code; or
