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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(e) in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012

(e)No projecting sign or any part of its support or framework shall project beyond the building. However, it shall not project beyond the plot line facing the street.