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Delhi High Court - Orders

Mr. Akash Mohan Gupta vs Mr. Akash Mohan Gupta on 27 January, 2021

Author: J.R. Midha

Bench: J.R. Midha

                          $~O-12
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CS(OS) 146/2020
                               MR. AKASH MOHAN GUPTA                     ..... Plaintiff
                                               Through: Ms. Astha Garg, Advocate.
                                               versus

                                MR. AKASH MOHAN GUPTA                 ..... Defendant
                                             Through: Ms. Tannay Sharma, Advocate.
                                CORAM:
                                HON'BLE MR. JUSTICE J.R. MIDHA

                                       ORDER

% 27.01.2021 I.A. 1253/2021 Issue notice. Learned counsel for the plaintiff accepts notice. The defendant is seeking permission to file the written submissions.

The application is allowed and both the parties are directed to file brief note of submissions not exceeding three pages along with copies of relevant pages of the documents already on record and the relevant judgments with relevant portions duly highlighted for the convenience of this Court within one week.

The parties shall file the hardcopy of their submissions with the Court Master at least three days before the next date of hearing.

List on 08th February, 2021, date already fixed.

J.R. MIDHA, J.

JANUARY 27, 2021/ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:27.01.2021 19:03:48