Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 29 in The Special Accommodation Rules, 1959

29.

The Officer to whom a residence has been allotted shall comply with any orders of Government for the time being in force in respect of the garden attached thereto, provided such orders do not involve him in incurring extra expenditure or labour.