Supreme Court - Daily Orders
Munshi Ram (Deceased) Thr Lr Banarsi ... vs The State Of Haryana on 23 April, 2019
Bench: Arun Mishra, Vineet Saran
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IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION [C] NO.908/2019
IN
[SLP(C) No.25272/2018]
MUNSHI RAM (DECEASED)
THR LR BANARSI DASS (DECEASED)
THR LRS. Petitioner(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
WITH
R.P.(C) No.909/2019 in SLP(C) No.26436/2018 (IV-B)
O R D E R
Delay condoned.
We have perused the Review Petitions and record of the Special Leave Petitions and are convinced that the order(s), of which review has been sought, does not suffer from any apparent error warranting its reconsideration.
The Review Petitions are, accordingly, dismissed. Pending application(s), if any, stand(s) disposed of.
......................J. [ARUN MISHRA] ......................J. [VINEET SARAN] Signature Not Verified NEW DELHI;
Digitally signed by RNATARAJAN Date: 2019.04.25 APRIL 23, 2019.
17:39:37 IST Reason:
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ITEM NO.1004 SECTION IV-B S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 908/2019 in SLP(C) No. 25272/2018 MUNSHI RAM (DECEASED) THR LR BANARSI DASS (DECEASED) THR LRS. Petitioner(s) VERSUS STATE OF HARYANA & ORS. Respondent(s) (FOR ADMISSION and IA No.3217/2019-CONDONATION OF DELAY IN FILING REVIEW PETITION) WITH R.P.(C) No.909/2019 in SLP(C) No.26436/2018 (IV-B) (FOR ADMISSION and IA No.3231/2019-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 23-04-2019 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE VINEET SARAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petitions are, accordingly, dismissed. Pending application(s), if any, stand(s) disposed of.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA) COURT MASTER COURT MASTER [signed order is placed on the file]