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State of Maharashtra - Section

Section 2 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

2. Executive Engineer to be responsible for all matters connected with supply of water.

- The Executive Engineer, Public Health Works Division, Poona-1 (hereinafter referred to as the "Executive Engineer") shall be responsible for all matters connected with the water supplied from the water main of the Government Water Works at Pimpri (hereinafter referred to as the Water Main and water means water supplied from that main).