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[Cites 0, Cited by 0] [Section 2(43)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(43)(f) in The Chandernagore Municipal Corporation Act, 1990

(f)[ "occupier of a factory as defined in clause (n) of section 2 of the Factories Act, 1948;] [Sub-clause (f) inserted by West Bengal Act 5 of 1994.]