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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(v) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

(v)Any person who by virtue of being a member of Hindu joint family has an interest in a joint Hindu family business, provided he docs not take part in the management thereof; and