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Madhya Pradesh High Court

Ashish Malviya vs The State Of Madhya Pradesh on 17 December, 2021

Author: Sunita Yadav

Bench: Sunita Yadav

1 MCRC-35411-2021 The High Court Of Madhya Pradesh MCRC No. 35411 of 2021 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 17-12-2021 As the Advocates are abstaining from judicial work, list this case in the week commencing 31.01.2022.



                                                                               (SUNITA YADAV)
                                                                                   JUDGE

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Date: 2021.12.21
14:49:52 IST