Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in Notifications under Motor Vehicles Act and Rules 21. [ Electromagnetic radiation fromall motor vehicles shall be in accordance with AIS004/1999.] [SL. No. 21 substituted by S.O. 1228(E), dated 18.12.2001 (w.e.f. 1.1.2003).]
