Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Assam - Subsection Section 70(b) in Assam (Temporarily Settled Areas) Tenancy Act 1971 (b)any Settlement Officer with all or any of the powers of the Deputy Commissioner for the purposes of and under this Act.
