Jammu & Kashmir High Court
Krishan Raj Kant And Others vs State Of J&K And Others on 18 October, 2019
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Case No. 39
Advance List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 470/2019
IA No. 1/2019
Krishan Raj Kant and others .....Petitioner (s)
Through :- Mr. Jagpaal Singh, Advocate
V/s
State of J&K and others .....Respondent(s)
Through:- Mr. H. A. Siddiqui, Sr. AAG for R-1 & 3
CORAM :
HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
Heard. Admit.
Issue post-admission notice.
Mr. H. A. Siddiqui, learned Sr. AAG waives notice on behalf of respondent Nos. 1 & 3. Counter be filed by or before the next date of hearing.
Issue post-admission notice to rest of the respondents.
List again on 06.12.2019.
( Dhiraj Singh Thakur ) Judge JAMMU 18.10.2019.
Muneesh MUNEESH SHARMA 2019.10.23 16:32 I attest to the accuracy and integrity of this document