Karnataka High Court
Swami Vivekananda D Ed College vs The State Of Karnataka on 16 February, 2019
Equivalent citations: 2019 (2) AKR 433
Author: B.Veerappa
Bench: B.Veerappa
1
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 16TH DAY OF FEBRUARY, 2019
BEFORE
THE HON'BLE MR. JUSTICE B.VEERAPPA
W.P.NOS.22330-22481/2018 (EDN-RES)
C/w
W.P.Nos.22246-22329/2018,
W.P.Nos.22515-22605/2017 &
W.P.Nos.22676-677/2017,
W.P.Nos.22194-22245/2018
IN W.P.NOS.22330-22481/2018
BETWEEN:
1. SWAMI VIVEKANANDA D.ED COLLEGE
R/O KAMALNAGAR
BIDAR-585413
2. KARNATAKA D.ED COLLEGE
NO.9-1-787
NANDI COLONY
BIDAR-585401
3. NORTH KARNATAKA D.ED COLLEGE
BASAWAKALYAN
NO.9/1-787 NANDI COLONY
BIDAR-585401
PETITIONERS 1 TO 3 ARE
REPRESENTED BY ITS ADMINISTRATOR
M.D.AMEER S/O M.D.ASGHAR
AGED ABOUT 24 YEARS,
... PETITIONERS
(BY SRI D.R. RAVISHANKAR, ADVOCATE)
2
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF PRIMARY & HIGHER
SECONDARY EDUCATION
M.S. BUILDING,
DR. B.R.AMBEDKAR VEEDHI
BENGALURU-560001
REPT BY ITS PRINCIPAL SECRETARY
2. DIRECTOR (OTHER EXAMINATIONS]
KARNATAKA SECONDARY EDUCATION
EXAMINATION BOARD
MALLESHWARAM
BANGALORE-560 003
3. REENA KUMARI
D/O RAMBILAS KAMAT
AGE 25 YEARS
4. BABITA KUMARI
D/O RAMSOBHIT MAHTO
AGE 24 YEARS
5. RAM KUMARI D/O SUKAN SINGH
AGE 22 YEARS
6. SIMA KUMARI
D/O BIKAU CHAUDHARY
AGE 21 YEARS,
7. VIKASH KUMAR SAHU
S/O ARVIND SAHU
AGE 23 YEARS,
8. PAPPU KUMAR YADAV
S/O SATNARAYAN YADAV
AGE 22 YEARS
9. RAMPUKAR YADAV
S/O BECHAN KUMAR YADAV
AGE 23 YEARS,
3
10. LALU PRASAD YADAV
S/O RAM YATAN YADAV
AGE 26 YEARS,
11. SANTOSH KUMAR
S/O DINESH KUMAR
AGE 24 YEARS,
12. DURGA NAND YADAV
S/O SUSHIL YADAV
AGE 27 YEARS,
13. SUDHANSHU KUMAR SHARAN
S/O SHAMBHU KUMAR SHARAN
AGE 20 YEARS
14. LALU PRASAD SINGH
MAHENDRA SINGH
AGE 20 YEARS
15. AJEET KUMAR CHAUDHARY
S/O MOTI CHOUDHARY
AGE 34 YEARS
16. PREM SUNDAR PRASAD
S/O KHUSHNANDAN YADAV
AGE 31 YEARS
17. INDRA KUMAR KAPAR
S/O KAILU KAPAR
AGE 27 YEARS
18. VIJAY KUMAR YADAV
S/O RAMNATH YADAV
AGE 27 YEARS
19. DINESH KUMAR YADAV
S/O SURYA KUMAR
AGE: 20 YEARS
20. SANJEEV KUMAR SINGH
S/O UPENDRA SINGH
AGE 21 YEARS
4
21. SHYAM KUMAR RAM
S/O RAM KARAN RAM
AGE 24 YEARS
22. AMLESH KUMAR JHA
S/O SHESH KUMAR JHA
AGE 28 YEARS
23. KIRAN KUMARI
D/O KHUSHI LAL YADAV
AGE 28 YEARS
24. SANJEEV PRASAD SINGH
S/O BHOLA PRASAD SINGH
AGE 21 YEARS
25. SANTOSH KUMAR MAHTO
S/O RAMNANDA MAHTO
AGE 23 YEARS
26. BABITA KUMARI SAH
D/O SHIV KUMAR SAH
AGE 22 YEARS
27. DHARMENDRA SAHU
S/O RAMKHELAVAN SAHU
AGE 23 YEARS
28. MOHIT NAGAR
S/O HEMRAJ NAGAR
AGE 18 YEARS
29. MS. ANNU KUMARI BHEEL
D/O MOTI LAL BHEEL
AGE 19 YEARS
30. MS. SUNITHA KUMARI LODHA
D/O SHIV LAL LODHA
AGE 18 YEARS
31. MS MAMTA KUMARI
D/O PURILAL LODHA
AGE 19 YEARS
5
32. AAMANA BEE PATHAN
D/O SABDHER HUSSAIN PATHAN
AGE 34 YEARS
33. NASIR SAIYAD ALI
S/O ISHTIQUE SAIYAD ALI
AGE 39 YEARS
34. RIZWAN MOHAMMAD
S/O ISRAEL MOHAMMAD
AGE 27 YEARS
35. TRIMANSHU PARETA
S/O SUNIL PARETA
AGE 29 YEARS
36. GULAKSHA BEE
D/O AJMERI MANSURI
AGE
37. HEMLTLATHA LODA
D/O VIJAY SINGH
AGE 19 YEARS
38. HANSA BAI BHEEL
D/O SHIV LAL BHEEL
AGE 17 YEARS
39. BHULI BAI
D/O GHANSHYAM BHEEL
AGE 24 YEARS
40. SURENA KUMARI DANGI
D/O KANHAIYA LAL DANGI
AGE 21 YEARS
41. MS. REKHA CARPENTAR
D/O JAGADISH CHAND
AGE 17 YEARS
42. AAKASH NAGAR
S/O SRINATH NAGAR
AGE 21 YEARS
6
43. BHAGWAN SINGH GADRI
S/O MANGI LALA GADRI
AGE 17 YEARS
44. MS. RAMRASILA DANGI
S/O MANGI LALA DANGI
AGE 22 YEARS
45. MONI KUMARI
S/O ARBIND KUMAR MANDAL
AGE 25 YEARS
46. RAMPRAMOD YADAV
S/O RAMPHAL YADAV
AGE 30 YEARS
47. MAHENDRA NAGAR
S/O BADHRI LAL
AGE 29 YEARS
48. SHIV KAPOOR
S/O JAGADISH PRASAD
AGE 26 YEARS
49. KULDEEP KUMAR YADAV
S/O YOGENDRA PRASAD
AGE 22 YEARS
50. NAND KISHOR MEHAR S/O JAMNA LAL
AGE 32 YEARS
51. MUNI DEO MUKHIA
S/O JAGANATH MUKHIA
AGE 32 YEARS
52. NAGPAL SHARMA S/O CHANCHAL SHARMA
AGE 21 YEARS
RESPONDENTS 3 TO 52
ALL STUDENTS ARE
SWAMI VEVEKANAND D.ED COLLEGE
KAMALNAGAR, TQ. AURAD
DIST. BIDAR - 585 101
7
53. ABADH KUMAR SINGH
S/O UTTIM LAL YADAV
AGE 30 YEARS
54. AJEET KUMAR SINGH
S/O DEVCHAND YADAV
AGE 23 YEARS
55. AMRENDRA SINGH
S/O YOGENDRA SINGH
AGE 21 YEARS
56. AMRESH KUMAR SINGH
S/O RAJKUMAR SINGH
AGE 22 YEARS
57. ANJU KUMARI
D/O BIKAU CHOUDHARY
AGE 28 YEARS
58. ANURADHA KUMARI
D/O PAWAN KUMAR JHA
AGE 27 YEARS
59. BINA KUMARI
D/O YOGENDRA SINGH
AGE 20 YEARS
60. CHANDRAKALA KUMARI
D/O MISRI LAL MAHTO
AGE 19 YEARS
61. MITHLESH KUMAR RAM
S/O RAGHUNANDAN RAM
AGE 26 YEARS
62. NARESH KUMAR YADAV
S/O AGAMLAL YADAV
AGE 22 YEARS
63. PANKAJ KUMAR
S/O GANESH PRASAD
AGE 18 YEARS
8
64. PAPPU KUMAR PANDIT
S/O RAM SWAROOP PANDIT
AGE 20 YEARS
65. RADHA KUMARI
S/O JAYRAM SINGH
AGE 19 YEARS
66. RAMESH KUMAR MAHTO
S/O RAJKUMAR MAHTO
AGE 19 YEARS
67. RAM KUMAR YADAV
S/O SONFI YADAV
AGE 23 YEARS
68. RAVIKANT YADAV
S/O MUSAHARI YADAV
AGE 22 YEARS
69. RAVINDERA KUMAR SINGH
RAMUDGAR SINGH
AGE 21 YEARS
70. SANJU KUMARI
D/O LAXMI MAHTO
AGE 21 YEARS
71. SAROJ KUMARI
D/O SHIV KUMAR YADAV
AGE 19 YEARS
72. SATYANARAYANA MANDAL
S/O LALJI MANDAL
AGE 21 YEARS
73. SHRAVAN KUMAR YADAV
S/O RAMBAHADUR YADAV
AGE 28 YEARS
74. CHANDRADEO KUMAR
S/O PARMESHWAR YADAV
AGE 20 YEARS
9
75. SURENDRA YADAV
S/O BACHCHU YADAV
AGE 37 YEARS
76. UMESH KUMAR YADAV
S/O GHURAN YADAV
AGE 22 YEARS
77. LAVLI KUMARI
D/O LALICHANDRA YADAV
AGE 27 YEARS
78. SAPNA SINHA
D/O KAMESHWAR PRASAD
AGE 28 YEARS
79. RAVI
S/O BISHWANATH YADAV
AGE 20 YEARS
80. BIJAY KUMAR
S/O MUKTI NARAYAN
AGE 29 YEARS
81. ANUJ KUMAR
S/O BIRENDRA PRASAD
AGE 20 YEARS
82. RAJESH KUMAR SAH
S/O RAJENDRA PRASAD SAH
AGE 21 YEARS
83. BHAWANI KUMARI
D/O MUNESHWAR YADAV
AGE 31 YEARS
84. BECHAN KUMAR DAS
S/O JITENDRA DAS
AGE 23 YEARS
85. AMIT KUMAR SINGH
S/O UMESH SINGH
AGE 22 YEARS
10
86. MAHESH PRASAD
S/O PRAMOD YADAV
AGE 28 YEARS
87. DHARMENDRA CHAUDHARY
S/O TENY CHAUDHARY
AGE 27 YEARS
88. SINHA D/O SIDDESHWA
AGE 21 YEARS
89. ARTI KUMARI
D/O INDIRA KANT YADAV
AGE 19 YEARS
90. ABDHEESH KUMAR SINGH
S/O PARIKASAN SINGH
AGE 27 YEARS
91. MANOJ KUMAR
S/O RAJDEO SINGH
AGE 30 YEARS
92. SUMAN KUMAR YADAV
S/O MAHESHWAR YADAV
AGE 22 YEARS
93. SUNIL KUMAR SINGH
S/O RAJ KUMAR SINGH
AGE 27 YEARS
94. SHASHI RAJ
S/O YUGAL KISHOR SINGH
AGE 18 YEARS
95. SARITA KUMARI
D/O SURENDRA PRASAD YADAV
AGE 19 YEARS
96. PANKAJ KUMAR YADAV
S/O DOMI YADAV
AGE 27 YEARS
11
97. PIYUSH KUMAR
S/O LALESHWAR YADAV
AGE 27 YEARS
98. LAL BABU SUMAN
S/O RAM GOVIND YADAV
AGE 22 YEARS
99. KAVITA KUMARI
D/O SHIVDHAR YADAV
AGE 26 YEARS
100. SUNIL KUMAR YADAV
S/O CHANDAR KUMAR YADAV
AGE 24 YEARS
101. BIKASH KUMAR THAKUR
S/O NATHUNI THAKUR
AGE 19 YEARS
102. SHASHI BHUSHAN KUMAR BHARTI
S/O OMPRAKASH MANDAL
AGE 21 YEARS
RESPONDENTS 53 TO 102
ALL ARE STUDENTS OF
KARNATAKA D.ED COLLEGE
BASWAKALYAN, BIDAR - 585 101
103. ADHIRAN KUMARI
D/O JIBACHH KAPAR
AGE 30 YEARS
104. AMIT KUMAR
S/O DEONARAYAN YADAV
AGE 24 YEARS
105. ARTI KUMARI BHAGWAT SINGH
AGE 21 YEARS
106. ARUN KUMAR YADAV
S/O SHIVDHAR YADAV
AGE 31 YEARS
12
107. ASHA KUMARI
D/O DEVAN MAHTO
AGE 28 YEARS
108. BINOD KUMAR KAPAR
S/O JIBACHH KAPAR
AGE 22 YEARS
109. RINKU KUMARI
D/O RAMKHELAVAN YADAV
AGE 24 YEARS
110. HIRA KUMARI
D/O RAMAVATAR SINGH
AGE 21 YEARS
111. RANJU KUMARI
D/O DIWAKAR SINGH
AGE 22 YEARS
112. KRISHNA DEO DAL
S/O DHRUV LAL PAL
AGE 22 YEARS
113. LOVELY ANAND
D/O VIDYANANDA YADAV
AGE 20 YEARS
114. MD ISHTIYAQUE AHMED
S/O MD MUSTAKIN ALAM
AGE 20 YEARS
115. BIBHA KUMARI
D/O RAM DEO YADAV
AGE 19 YEARS
116. RENU KUMARI
D/O RAM DEV SIGNH
AGE 22 YEARS
117. NIKKI KUMARI
D/O VIJAY KUMAR YADAV
AGE 22 YEARS
13
118. NIRAJ KUMAR
S/O RAMACHANDRA SAH
AGE 21 YEARS
119. PRAKASH KUMAR
PHANI LAL YADAV
AGE 26 YEARS
120. PRAVESH KUMAR
S/O BHOLA PRASAD YADAV
AGE 36 YEARS
121. PUNAM DEVI
D/O VISHNU DEO MAHTO
AGE 20 YEARS
122. ASHA KUMARI
D/O NARAYAN CHAUDHARY
AGE 36 YEARS
123. RUPAM KUMARI
S/O JAINANDAN KHIRAR
AGE 24 YEARS
124. SHILA KUMARI
D/O BALESHWAR SINGH
AGE 20 YEARS
125. SONI KUMARI
D/O BALESHWAR YADAV
AGE 18 YEARS
126. PUNAM KUMARI
D/O JIVACHH YADAV
AGE 22 YEARS
127. SHUSHMITA KUMARI
D/O PRABHU KUMAR MAHTO
AGE 24 YEARS
128. BALKRISHNA MANDAL
S/O SATNARAYAN MANDAL
AGE 22 YEARS
14
129. HARTI KUMARI
D/O RAM MADAN MAHTO
AGE 22 YEARS
130. BIMAL KUMAR BHARTI
S/O MANGNI RAM PASWAN
AGE 25 YEARS
131. DINESH KUMAR
S/O RAMCHANDRA PRASAD
AGE 26 YEARS
132. DINESH PRASAD YADAV
S/O PHAGU YADAV
AGE 28 YEARS
133. HUKUM DEV SINGH
D/O RAJ NARAYAN SINGH
AGE 22 YEARS
134. JYOTI KUMARI
D/O SHAMBHU PRASAD
AGE 19 YEARS
135. KSHUBU KUMARI
S/O RAM BABU SAH
AGE 25 YEARS
136. LALIT KUMAR MAHTO
S/O RAM SOPHIT MAHTO
AGE 27 YEARS
137. MUKESH KUMAR
S/O SANMOL YADAV
AGE 21 YEARS
138. RUPESH KUMAR SAHANI
S/O ANIL SAHANI
AGE 22 YEARS
139. NITISH KUMAR
S/O RAMNARAYAN KAMATH
AGE 22 YEARS
15
140. POOJA KUMARI
D/O VINOD MANDAL
AGE 22 YEARS
141. PRAVIN KUMAR SINGH
S/O DIWARKAR SINGH
AGE 19 YEARS
142. PUSHPA KUMARI
D/O NARESH KUMAR JHA
AGE 22 YEARS
143. RAM KISUN YADAV
S/O SIYA RAM YADAV
AGE 25 YEARS
144. RINA KUMARI
S/O RAM SAGAR DAS
AGE 24 YEARS
145. RAMSHISH SINGH
D/O RAM PARIKSHAN SINGH
AGE 30 YEARS
146. RAM KALI KUMARI
S/O CHATU SINGH
AGE 22 YEARS
147. RAM NATH SINGH
S/O PRALAHAD SINGH
AGE 24 YEARS
148. SADHNA KUMARI
D/O RAM NIVAS SINGH
AGE 30 YEARS
149. SAVAN KUMAR CHAUDHARY
S/O GANGA CHAUDHARY
AGE 26 YEARS
150. SUJIT KUMAR MISHRA
S/O LUTAN MISHRA
AGE 24 YEARS
16
151. GURIYA KUMARI
S/O YOGENDRA SINGH
AGE 19 YEARS
152. VIVEK THAKUR
S/O GUNGESHWAR THAKUR
AGE: 28 YEARS
RESPONDENTS 103 TO 152
ALL STUDENTS ARE
NORTH KARNATAKA D.ED COLLEGE
BASWAKALYAN TQ. BIDAR - 585 101
... RESPONDENTS
(BY SRI K.M. GHATE, AGA FOR R1 & R2;
N/R3 TO 152 DISPENSED WITH V/O DATED 22.05.2018)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE 226
OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT IN
THE NATURE OF MANDAMUS DIRECTING THE 2ND
RESPONDENT TO PERMIT THE RESPONDENTS NOS.3 TO 152
ADMITTED FOR THE D.ED. COURSE FOR THE ACADEMIC YEAR
2017-18 TO TAKE UP SCHEDULED EXAMS COMMENCING
FROM 28.05.2018 AS PER ANNEXURE-C1, C2 IN TERMS OF
ORDER PASSED BY THIS COURT IN W.P.NO.20888/2017 AS PER
ANNEXURE-A etc.
IN W.P.NOS.22246-22329/2018
BETWEEN:
1. JASMINE D.ED COLLEGE,
NEAR CENTRAL SCHOOL,
KAMATHANA ROAD,
BIDAR-585403.
2. BASAVATATVA D.ED. COLLEGE,
VIDYANAGAR, BVB COLLEGE ROAD,
BIDAR-585403.
3. NIGHTINGALE KANNADA D.ED COLLEGE,
(ENGLISH MEDIUM), # 9-5-416, CHIDRI ROAD,
BIDAR - 585 403.
17
PETITIONERS 1 TO 3 ARE
REPRESENTED BY ITS ADMINISTRATOR,
M.D. AMEER S/O M.D. ASGHAR,
AGED ABOUT 24 YEARS.
... PETITIONERS
(BY SRI D.R. RAVISHANKAR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF PRIMARY & HIGHER
SECONDARY EDUCATION,
M.S.BUILDING,
DR. B.R.AMBEDKAR VEEDHI,
BENGALURU-560001.
REPT. BY ITS PRINCIPAL SECRETARY.
2. DIRECTOR (OTHER EXAMINATIONS),
KARNATAKA SECONDARY EDUCATION EXAMINATION
BOARD, MALLESHWARAM,
BANGALORE-560003.
3. SUMAN KUMAR KUNWAR
S/O TRIBHUVAN KUNWAR,
AGED ABOUT 24 YEARS.
4. KIRAN KUMARI
S/O RAJ KUMAR MAHTO,
AGED ABOUT 18 YEARS
5. DEVSHISH MULCHANDANI
S/O RAJESH SINDHI,
AGED ABOUT 18 YEARS
6. CHHOTI KUMARI
S/O GANGA PRASAD YADAV,
AGE 20 YEARS
7. RAM SAGUN YADAV
S/O CHULAHI YADAV,
AGE 35 YEARS
18
8. RAJESH KUMAR MANDAL
S/O BHOGENDRA MANDAL,
AGE ABOUT 32 YEARS
9. SANTOSH KUMAR
S/O HARI NARAYAN SINGH,
AGE ABOUT 24 YEARS
10. TWINKLE KUMAR
S/O GANGA PRASAD YADAV,
AGE 21 YEARS
11. RAKESH KUMAR YADAV
S/O RAM SWAROOP YADAV,
AGE 25 YEARS
12. HARI NARYAN THAKUR
S/O KAPLESHWAR THAKUR,
AGE 24 YEARS
13. IMRAN MULTANI
S/O MUNAVVER MULTANI,
AGE 28 YEARS
14. LILA KUMARI
D/O SRIPRASAD YADAV,
AGE 20 YEARS
15. SHIVCHANDRA YADAV
S/O RAM KHELEWAN YADAV,
AGE 22 YEARS
16. SITA RAM YADAV
D/O GHURAN YADAV,
AGE 25 YEARS
17. JYOTISH KUMAR KAMAT
S/O BASU DEO KAMAT,
AGE 20 YEARS
18. DHIRENDRA MOHAN THAKUR
S/O MAHENDRA THAKUR,
AGE 24 YEARS
19
19. ANIL KUMAR PASWAN
S/O JANAK PASWAN,
AGE 23 YEARS
20. MS.JYOTI BALA MEENA
D/O CHOTMAL MAL MEENA,
AGE 17 YEARS
21. RANJIT KUMAR YADAV
S/O RAM NARAYAN YADAV
AGE 28 YEARS
22. RABINDRA KUMAR
S/O GANGAI YADAV,
AGE 34 YEARS
23. LALU PRASAD
S/O RAMACHANDRA YADAV,
AGE 20 YEARS
24. SUJEET KUMAR
S/O RAMAVTAR YADAV,
AGE 30 YEARS
25. MS.BARKHA PARETA
D/O MADAN LAL PARETA,
AGE 24 YEARS
26. SURYA MUKHI
D/O RAM NARAYAN YADAV,
AGE 19 YEARS
27. SARITA KUMARI D/O BHARAT YADAV,
AGE 19 YEARS
ALL RESIDING AT
JASMIN D.E1.ED. COLLEGE
NEAR CENTRAL SCHOOL
KAMTHANA ROAD
BIDAR - 585 403
28. SYED TOSIF ALI S/O JAHID ALI,
AGE 21 YEARS
20
29. RAHUL KUMAR KESHIYA
S/O BUDHHI RAM KANJAR,
AGE 19 YEARS
30. MS.HEMLATA SAINI
S/O BADRI LAL MALI,
AGE 24 YEARS
31. SHAHZAD KHAN S/O MURTAZA KHAN,
AGE 22 YEARS
32. MOHAMMAD ASGAR KHAN
S/O ABID KHAN,
AGE 19 YEARS
33. MS.RAM SHILA DANGI
D/O PHOOL CHAND,
AGE 18 YEARS
RESPONDENTS NO.28 TO 33 ARE
STUDENTS OF JASMINE DED COLLEGE
NEAR CENTRAL SCHOOL KAMATHANA
ROAD BIDAR - 585 403
34. MS.RESHAM KHATANA
S/O RAMJI LAL KHATANA,
AGE 18 YEARS
35. RANJEET KUMAR SINGH
S/O RAJ DEO SINGH,
AGE 28 YEARS
36. LALAN KUMAR
S/O RAM DAYAL YADAV,
AGE 21 YEARS
37. KARAN SINGH VERMA
S/O UNKAR LAL VERMA,
AGE 21 YEARS
38. RAMAN KUMAR BHARTI
S/O RAMSHISH SINGH,
AGE 28 YEARS
21
39. ANIL KUMAR
S/O JAGESHWAR YADAV,
AGE 25 YEARS
40. RAKESH LODHA
S/O HARIRAM,
AGE 21 YEARS
41. MUKESH LODHA
S/O HAJARI LAL,
AGE 24 YEARS
42. RAKESH KUMAR
S/O KANIHYA LAL,
AGE 24 YEARS
43. DAYA RAM MEHAR
S/O MOHAN LAL MEHAR,
AGE 22 YEARS
44. HARIOM KUMAR SINGH
S/O SURYA NARAYAN SINGH,
AGE 19 YEARS
45. KALYANI KUMARI
D/O PRAMOD KUMAR MAHTO,
AGE 18 YEARS
46. SAVITA KUMARI
S/O HARISHCHANDRA MAHTO,
AGE 22 YEARS
47. MUKESH KUMAR
S/O BUDHAN YADAV,
AGE 21 YEARS
48. SANTOSH KUMAR MANDAL
S/O RAM BHADUR MANDAL,
AGE 22 YEARS
49. REKHA PRIYADARSHANI
D/O LALI CHANDRA YADAV,
AGE 24 YEARS
22
50. RAUSHAN KUMAR SINGH
S/O JIBCHH SINGH,
AGE 25 YEARS
51. PARSHANTH KUMAR
S/O RAM BILAS YADAV,
AGE 20 YEARS
52. SHADAB KHAN
S/O MOHAMMAD RAEES,
AGE 20 YEARS
53. RAKESH KUMAR YADAV
S/O RAM SAGAR YADAV,
AGE 27 YEARS
54. SANGITA KUMARI
D/O MISRI LAL YADAV,
AGE 23 YEARS
55. MS.NAJA JAVED
D/O EMAMUDDIN JAVED,
AGE 21 YEARS
56. RAM KUMAR YADAV
S/O LAXMI YADAV,
AGE 28 YEARS
57. RAJIV RANJAN
S/O SHATRUGAN YADAV,
AGE 24 YEARS
58. RAUSHAN KUMAR SAHU
S/O KISHORI SHAHU,
AGE 25 YEARS
59. OMPRAKASH LODHA
SON OF BIRAMCHAND LODHA,
AGE ABOUT 25 YEARS
60. MS.RAMKANYA DANGI
SON OF JAGANATH,
AGE ABOUT 24 YEARS
23
RESPONDENTS NOS.34 TO 60 ARE
STUDENTS OF BASVATATVA EDUCATION SOCIETYS
D.ED COLLEGE, B.V.B COLLEGE ROAD,
VIDYA NAGAR, BIDAR-585403.
61. SHAMBANOLLA SUJATHA
D/O SANJEEVA REDDY,
AGE 17 YEARS
62. C.BALRAM S/O C.MALLAIAH,
AGE 23 YEARS
63. MOHAMMED MAIBU PASHA
S/O MOHAMMED MAINODDIN,
AGE 18 YEARS
64. PITLAM SAILEELA
D/O PITLAM PRATAP REDDY,
AGE 17 YEARS
65. GONTI SHIVANI
D/O GONTI BHUMANNA,
AGE 17 YEARS
66. BODAGAMA SANDHYA RANI
D/O BODAGAMA VITTAL REDDY,
AGE 23 YEARS
67. B BHARATH KUMAR
S/O RAMULU,
AGE 19 YEARS
68. KOTHAPALLI BABU
S/O SHARANBHOOPAL,
AGE 28 YEARS
69. PATLOLLA VEENA
D/O PATOLLA VISHWA MOHAN,
AGE 22 YEARS
70. BANOTH HUNAJEE S/O B FAKIRA,
AGE 22 YEARS
24
71. BODDU ALEKHYA
D/O BODDU KISHAN,
AGE 17 YEARS
72. VIJAYALAKSHMI SOMA
D/O S KALLAPPA,
AGE 34 YEARS
73. YERRA NAGARANI
D/O YERRA SHANKARAPPA,
AGE 23 YEARS
74. SRINIVAS D
S/O MOGULAIAH,
AGE 30 YEARS
75. ADE KAILAS
S/O ADE KISHAN,
AGE 25 YEARS
76. GOLLA MAMATHA
D/O G NANDAIAH,
AGE 22 YEARS
77. SUMAIYYA SULTANA
D/O M A QAYYUM,
AGE 27 YEARS
78. ARUKALI BHARATHKUMAR
S/O RAMULU,
AGE 18 YEARS
79. JADAV GANPATH
S/O JADAV SHIVLAL,
AGE 24 YEARS
80. THODSAM VISHWANATH
S/O KASHIRAM,
AGE 23 YEARS
81. SHAHENAZ BEGUM
D/O MANSOOR KHAN
AGE 26 YEARS
25
RESPONDENTS NO.61 TO 81
ARE STUDENTS OF NIGHTINGALE KANNADA
D.ED COLLEGE (ENGLISH MEDIUM)
DOOR NO:9-5-416, CHIDRI ROAD
BIDAR - 585 403
... RESPONDENTS
(BY SRI K.M. GHATE, AGA FOR R1 & R2;
Notice to R3 TO R81 ARE DISPENSED WITH
VIDE ORDER DATED 22.5.2018)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE 226
OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT IN
THE NATURE OF MANDAMUS DIRECTING THE 2ND
RESPONDENT TO PERMIT THE RESPONDENTS NOS.3 TO 81
ADMITTED FOR D.ED COURSE FOR THE ACADEMIC YEAR
2017-18 TO TAKE-UP SHCEDULED EXAMS COMMENCING
FROM 28.05.2018 AS PER ANNEXURE-C1 & C2 IN TERMS OF
ORDER PASSED BY THIS COURT IN W.P.NO.21056/2017, AS
PER ANNEXURE-A.
IN W.P.NOS.22515-22605/2017 &
W.P.NOS.22676-677/2017 :
BETWEEN:
1. KARNATAKA D.ED COLLEGE
BASWAKALYAN
REPRESENTED BY ITS ADMINISTRATOR
SHRI IMRAN SON OF AKBAR MAKAJI
AGED ABOUT 31 YEARS
NO. 9-1-787 NANDI COLONY
BIDAR - 585401
2. SWAMY VIVEKANANDA DED COLLEGE
KAMALNAGAR BIDAR-585413
REPRESENTED BY ITS
PRINCIPAL
PANDHARI SON OF UMAJI JADHAV
AGED ABOUT 38 YEARS
... PETITIONERS
(BY SRI D.R. RAVISHANKAR, ADVOCATE)
26
AND:
1. DIRECTOR (OTHER EXAMINATIONS)
KARNATAKA SECONDARY EDUCATION
EXAMINATION BOARD
MALLESHWARA BENGALURU
2. DISTRICT INSTITUTE OF EDUCATIONAL
AND RESEARCH AND TRAINING DIET NAUBAD
BIDAR - 585402
REPRESENTED BY ITS PRINCIPAL
3. ARJUN KUMAR
S/O PHOOL CHAND
AGE 25 YEARS
4. IRSHAD
S/O YAKUB MOHD
AGE 26 YEARS
5. NAVEEN KUMAR
S/O HAJARI LAL
AGE 24 YEARS
6. DEVCHAND LODHA
S/O SITA RAM
AGE 20 YEARS
7. NITISH NAGAR
S/O OMPRAKASH
AGE 22 YEARS
8. RAHUL LOVEVANSHI
S/O RAJARAM
AGE 20 YEARS
9. LOKESH KUMAR
S/O GAYENAND SHARMA
AGE 20 YEARS
10. KAMLESH LOVENSHI
S/O BRIMCHAND
AGE 23 YEARS
27
11. SURENDRA KUMAR BHEEL
S/O BALCHAND
AGE 20 YEARS
12. DURGA LAL DANGI
S/O RAM NARAYAN
AGE 27 YEARS
13. MS.YASHODA KUMARI
D/O LAL CHAND
AGE 20 YEARS
14. MS.DALI DANGI
D/O NANURAM
AGE 20 YEARS
15. MS.SHEELA DANGI
D/O PHOOL SINGH
AGE 22 YEARS
16. NARENDRA KUMAR GAUR
S/O NAGAR MAL
AGE 27 YEARS
17. NITIN KUMAR SHRINGI
S/O SANJAY KUMAR
AGE 20 YEARS
18. MS.SANTOSHI KUMARI
D/O MANSINGH
AGE 21 YEARS
19. RAJESH KUMAR MALI
S/O PRABHU LAL MALI
AGE 24 YEARS
20. MANGI LAL MALI
S/O JAGANATH
AGE 24 YEARS
21. RAJENDRA SINGH
S/O SUGAN SINGH
AGE 21 YEARS
28
22. BALARAM GURJAR
S/O KANI RAM
AGE 19 YEARS
23. MS MANBAHAR GURJAR
D/O JAGDISH
AGE 19 YEARS
24. RAM GOPAL DANGI
S/O DAYA RAM
AGE 21 YEARS
25. IZHAR KHAN
S/O ISRAR KHAN
AGE 23 YEARS
26. MS.TEENA KUMARI
D/O NAND KISHOR
AGE 20 YEARS
27. MS.SUGAN BAI
D/O RODILAL GURJAR
AGE 23 YEARS
28. MS.SHABANA BANO
D/O MOHAMMAD YASEEN
AGE 21 YEARS
29. SHASHI KUMAR YADAV
S/O RAMASHISH YADAV
AGE 23 YEARS
30. TUSIB KUMAR GURJAR
S/O VISHNU PRASAD GURJAR
AGE 19 YEARS
31. HANSRAJ LODHA
S/O KALU LAL LODHA
AGE 27 YEARS
32. MS.YASMEEN BEE
D/O SALEEM
AGE 20 YEARS
29
33. MS SHRIN AKTHAR
D/O SAID KHAN
AGE 19 YEARS
34. MS SUNITA KUMARI
D/O RAM PRASAD
AGE 19 YEARS
35. MS JYOTI BALA PARETA
D/O RAM KALYAN
AGE 21 YEARS
36. RAHUL PARETA
S/O PANNA LAL
AGE 21 YEARS
37. BABITA KUMARI
D/O RAMSHISH MANDAL
AGE 21 YEARS
38. PAVAN KUMAR MANDAL
S/O RAMASHISH MANDAL
AGE 29 YEARS
39. SHANTI KUMARI
D/O UPENDER
AGE 23 YEARS
40. SADHNA KUMARI
D/O RAMSUNDAR MANDAL
AGE 27 YEARS
41. SURESH KUMAR ROY
S/O SUKHDEO ROY
AGE 26 YEARS
42. RANJANA KUMARI
D/O UPENDRA YADAV
AGE 23 YEARS
43. GOVINDA PRASAD BAGDI
S/O KANHIYA LAL BAGDI
AGE 37 YEARS
30
RESPONDENT NO.3 TO ARE 43
ARE STUDENTS OF KARNATAKA
D.ED COLLEGE, BIDAR - 585 401
44. BALMUKUND BHEEL
S/O MANGI LAL BHEEL
AGE 21 YEARS
45. PRAKASH KUMAR LODHA
S/O KANWAR LAL LODHA
AGE 26 YEARS
46. GAYATRI MANDAL
D/O SONELAL MANDAL
AGE 26 YEARS
47. OMPRAKASH LODHA
S/O KANWAR LAL LODHA
AGE 26 YEARS
48. KALU LAL LODHA
S/O PHOOL CHAND LODHA
AGE 20 YEARS
49. ABDUL SALAM
S/O ABDUL HAKEEM
AGE 21 YEARS
50. VISHAL SEN
S/O GOPAL LAL SEN
AGE 20 YEARS
51. DHEERAJ SINGH GURJAR
S/O GYANANDYRE SINGH
AGE 21 YEARS
52. GYANDRA SINGH
S/O VIJAY SINGH GURJAR
AGE 22 YEARS
53. KIRAN KUMAR JOGI
S/O KAILASH CHAND
AGE 22 YEARS
31
54. MS.SANTOSHI DANGI
D/O BALCHAND DANGI
AGE 18 YEARS
55. NIZAMUDDIN KHAN
S/O SHAKEEL AHAMED A
AGE 19 YEARS
56. PAWAN GURJAR
S/O KHANEIRAM
AGE 21 YEARS
57. PAPPU KUMAR DANGI
S/O MANGI LAL DANGI
AGE 22 YEARS
58. SHAMBHU DAYAL BHEEL
S/O MOHAN LAL
AGE 21 YEARS
59. KAMAL SINGH
S/O PRATAP SINGH
AGE 21 YEARS
60. PRADHAN SINGH GURJAR
S/O RODU LAL
AGE 21 YEARS
61. AMAR SINGH SHIVARE
S/O GYANI CHAND
AGE 26 YEARS
62. VIJAY SINGH CHOUDHARY
S/O BHAJAN SINGH
AGE 29 YEARS
63. HEMANTH KUMAR MEHAR
S/O SHIVANARAYAN MEHAR
AGE 29 YEARS
64. DEEPAK MEHAR
S/O MOHAN LAL
AGE 19 YEARS
32
65. NEERAJ KUMAR
S/O RAM AYODHA PRASAD
AGE 32 YEARS
66. RANI KUMAR
D/O RAGHBEENDER KUMAR
AGE 22 YEARS
67. SAWETA KUMARI
S/O SHIV DEO MANDAL
AGE 28 YEARS
68. NIBHA KUMARI
D/O KAIPANATH JHA
AGE 23 YEARS
69. JITENDRA KUMAR RATHOR
S/O KALU LAL RATHOR
AGE 19 YEARS
70. NETU KUMARI
D/O KAPLESHWAR YADAV
AGE 28 YEARS
71. RAKESH KUMAR GURJAR
S/O BALARAM GURJAR
AGE 22 YEARS
72. KANHAIYA LAL REGAR
S/O KEDAR NATH
AGE 20 YEARS
73. MS CHETAN MEHAR
D/O RAMBABU MEHAR
AGE 18 YEARS
74. SHANKAR LAL
S/O SURAJ MAL
AGE 26 YEARS
75. DEVENDRA KUMAR MALI
S/O RAMESH CHANDRA MALI
AGE 27 YEARS
33
76. DEV KISHAN MALI
S/O RAMESH CHANDRA MALI
AGE 25 YEARS
77. VINOD KUMAR CHONODIYA
S/O GAURI LAL CHANODIYA
AGE 28 YEARS
78. MS SANTOSHI KUMARI
S/O MANSINGH
AGE 27 YEARS
79. JITENDRA NAYAK
S/O PAPPU LAL
AGE 23 YEARS
80. MS REENA DANGI
D/O CHITTAR LAL
AGE 29 YEARS
81. AASHIQ
S/O ASHPAK MOHAMMAD
AGE 26 YEARS
82. MS SONU LAL CARPENTER
D/O BHERU LAL
AGE 21 YEARS
83. LILADHAR PATIDAR
S/O DEVILAL JI,
AGE 24 YEARS
84. VIKRAM SINGH GURJAR
S/O PRAKASH CHAND,
AGED: 19 YEARS
85. BAJRANG LAL
S/O RADHESHYAM DANGI,
AGE 19 YEARS
86. DASHRATH SINGH
S/O GOPAL SINGH,
AGE 21 YEARS
34
87. MS BARKHA JAIN
D/O KEVAL CHAND JAIN,
AGE 19 YEARS
88. SONU KUMAR GOSWAMI
S/O BALARAM GOSWAMI,
AGE 21 YEARS
89. MS DIVISHA SHIRINGI
D/O BRAHMANAND SHIRINGI,
AGE 22 YEARS
90. MS ANITA KUMARI
D/O HAJARI LAL
AGE 22 YEARS
91. BHARAT KUMAR
S/O LALCHAND,
AGE 22 YEARS
92. SONU KUMAR
S/O PHOOL CHAND,
AGE 19 YEARS
93. ARTI JASU
D/O RADHESHYAM DANGI
AGE 20 YEARS
RESPONDENTS 44 TO 93 ARE STUDENTS OF
SWAMI VIVEKANAND D.ED COLLEGE
KAMALNAGAR, BIDAR - 585 413.
... RESPONDENTS
(BY SRI K.M.GHATE, AGA FOR R1 AND R2;
SRI SAGAR RAMACHANDRA D., ADVOCATE FOR R3 TO R93)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE 226
OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT IN
THE NATURE OF CERTIORARI TO QUASH ANNEXURES - C & D
COMMUNICATION DTD. 18.05.2017 ISSUED BY THE SECOND
RESPONDENT AND THE COPY OF THE COMMUNICATION DTD.
19.05.2017 ISSUED BY THE FIRST RESPONDENT.
35
IN W.P.NOS.22194-22245/2018
BETWEEN:
1. SWAMI VIVEKANANDA D.ED COLLEGE
KAMALANAGAR, BIDAR-585403.
2. BASAVATATVA D.ED COLLEGE
VIDYANAGAR, BVB COLLEGE ROAD,
BIDAR-585403
3. JASMINE D.ED COLLEGE
NEAR CENTRAL SCHOOL,
KAMATHANA ROAD,
BIDAR-585403
4. KARNATAKA D.ED COLLEGE
BASAWAKALYAN
NO.9-1-787, NANDI COLONY
BIDAR - 585 401
PETITIONERS 1 TO 4 ARE
REPRESENTED BY ITS ADMINISTRATOR
SRI IMRAN S/O M.D. AKBAR
AGED ABOUT 28 YEARS
... PETITIONERS
(BY SRI D.R. RAVISHANKAR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF PRIMARY & HIGHER
SECONDARY EDUCATION,
M.S.BUILDING, DR. B.R.AMBEDKAR VEEDHI,
BENGALURU-56001
REPTD BY ITS PRINCIPAL SCRETARY
2. DIRECTOR (OTHER EXAMINATIONS)
KARNATAKA SECONDARY EDUCATION,
EXAMINATION BOARD,
MALLESHWARAM,
BANGALORE-560003
36
3. PRAKASH KUMAR LODHA
S/O BABU LAL,
AGE 19 YEARS
4. BABITA KUMARI
S/O YEERANDER GURJAR,
AGE 21 YEARS,
5. GYANIDRE SINGH
S/O VIHAY SINGH GURJAR,
AGE 22 YEARS
6. MS. SANTOSHI DANGI
D/O BALCHAND DANGI,
AGE 18 YEARS
7. NIZAMUDDIN KHAN
S/O SHAKEEL AHMED,
AGE 20 YEARS
8. PAWAN GURJAR
S/O KHENI RAM,
AGE 21 YEARS
9. SHAMBHU DAYAL BHEEL
S/O MOHAN LAL,
AGE 21 YEARS,
10. KAMAL SINGH
S/O PRATAP SINGH,
AGE 21 YEARS
11. PRADHAN SINGH GURJAR
S/O RODULAL,
AGE 21 YEARS
12. AMAR SINGH SHIVARE
S/O GYANICHAND SHIVARE,
AGE 26 YEARS
13. VIJAY SINGH CHAUDHARY
S/O BHAJAN SING CHAUDHARY,
AGE 26 YEARS,
37
14. RANI KUMARI
D/O RAGHVENDRA KUMAR,
AGE 26 YEARS,
15. SAWETA KUMARI
S/O SHIV DEO MANDAL,
AGE 27 YEARS
16. NIBHA KUMARI
D/O KAIPNATH JHA,
AGE 24 YEARS,
17. NEETU KUMARI
D/O KAPLESHWA YADAV,
AGE 28 YEARS
18. VIKRAM SINGH GURJAR
S/O PRAKASH CHAND,
AGE 19 YEARS,
19. MS DIVISHA SHIRINGI
S/O BRAHMANND SHIRINGI,
AGE 22 YEARS
20. DURGA LAL DANGI
S/O MOTI LAL DANGI,
AGE 23 YEARS
21. MS.RIZWANA KURESHI
D/O RASHID KURESHI,
AGE 26 YEARS
22. MS.NILOFAR D/O KAMRUDDIN,
AGE 2O YEARS
23. MS NAZAMEEN QURESHEE
D/O RASHID MOHAMMED,
AGE 23 YEARS
24. NAGMA KHANAM
D/O KAMRUDDIN KURESHI,
AGE 22 YEARS
38
25. RAMASHISH YADAV
S/O PARVI LAL YADAV,
AGE 28 YEARS
26. JAYNARAYAN YADAV
S/O LAKESHWAR YADAV,
AGE 21 YEARS
27. LALU KUMAR YADAV
S/O BOUKU YADAV,
AGE 24 YEARS
RESPONDENT NO.3 TO 27 ARE STUDENTS
BASVA TATVA EDUCATION SOCIETYS
D.E1.ED COLLEGE B.V.B COLLEGE ROAD
VIDYA NAGAR BIDAR - 585 403
28. MOHD IRSHAD
S/O MOHD INSAF
AGE 25 YEARS,
29. MOHD AASIF
S/O MUMTAJ ALI,
AGE 26 YEARS,
30. PRIYA NAMDEO
D/O SUNIL NAMDEO
AGE 28 YEARS,
31. VIMAL MEHTA
S/O SURESH MEHTA,
AGE 22 YEARS,
32. DEEPENDER SHIVARE
S/O BUDDI PRAKASH,
AGE 21 YEARS,
33. RAMBHAJAN YADAV
S/O SUSHIL KUMAR,
AGE 21 YEARS,
34. SUNITA DEVI S/O SURYANARAYAN
AGE 29 YEARS,
39
35. MAMTA KUMARI
D/O RAM LAKHAN YADAV
AGE 38 YEARS,
36. RAJKUMAR
S/O SATYA NARAYAN
AGE 22 YEARS,
37. MAMTA KUMARI
D/O VINOD YADAV
AGE 37 YEARS,
RESPONDENTS 28 TO 37 ARE
STUDENTS OF JASMINE D.E1.ED. COLLEGE,
NEAR CENTRAL SCHOOL,
KAMTHANA ROAD,
BIDAR - 585 403.
38. RAHUL LOVEVANSHI
S/O RAJA RAM
AGE 20 YEARS,
39. SURENDRA KUMAR BHEEL
S/O BALCHAND
AGE 20 YEARS,
40. DURGA LAL DANGI
S/O RAMNARAYAN
AGE 25 YEARS,
41. RAJENDRA SINGH
S/O SODAN SINGH
AGE 21 YEARS,
42. IZHAR KHAN D/O ISRAR KHAN
AGE 23 YEARS,
43. MS TEENA KUMARI
D/O NAND KISHOR
AGE 20 YEARS,
44. SHABANA BANO D/O MOHD YASEEN
AGE 21 YEARS,
40
45. RAHUL PARETA
S/O PANNA LAL,
AGE 21 YEARS,
46. BABITA KUMARI
D/O RAMASHISH MANDAL,
AGE 23 YEARS,
47. SHANTI KUMARI
D/O UPENDRA,
AGE 24 YEARS,
48. SADANA KUMARI
S/O RAM SUNDAR MANDAL,
AGE 27 YEARS,
49. SURESH KUMAR ROY
S/O SUKDEV ROY
AGE 26 YEARS,
50. RANJANA KUMARI
D/O UPENDRA YADAV
AGE 23 YEARS,
RESPONDENTS NO.38 TO 50
ARE STUDENTS OF
KARNATAKA D.El.ED COLLEGE
BASAVAKALYAN, BIDAR - 585 401
... RESPONDENTS
(BY SRI K.M. GHATE, AGA FOR R1 & R2;
NOTICE TO R3 TO R50 ARE DISPENSED WITH
VIDE ORDER DATED 22.05.2018)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE 226
OF THE CONSTITUTION OF INDIA PRAYING ISSUE A WRIT IN
THE NATURE OF MANDAMUS DIRECTING THE SECOND
RESPONDENT TO PERMIT THE RESPONDENTS NOS.3 TO 50
ADMITTED FOR THE D.ED COURSE FOR THE ACADEMIC YEAR
2017-18 TO TAKE UP SCHEDULED EXAMS COMMENCING
FROM 28.05.2018 AS PER ANNEXURE-C, IN TERMS OF ORDER
PASSED BY THIS COURT IN W.P.NO.21658/2017, AS PER
ANNEXURE-A.
41
THESE PETITIONS COMING ON FOR ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
The petitioners in W.P.Nos.22330-22481/2018, in W.P.Nos.22246-22329/2018 and in W.P.Nos.22194- 22245/2018 have filed the above petitions seeking to issue a writ in the nature of mandamus directing the second respondent to permit the respondents students admitted for the Diploma in Education course for the Academic year 2017-18 to take-up scheduled exams commencing from 28.05.2018 as per Annexures 'C', 'C1' and 'C2' in terms of the orders passed by this Hon'ble Court in W.P.No.20888/2018, W.P.No.21056/2017 and in W.P.No.21658/2017 as per Annexure-A respectively. The petitioners in W.P.Nos.22515-22605/2017 & W.P.Nos.22676-677/2017 seeking for issue a writ in the nature of certiorari to quash Annexures 'C' & 'D' communication dated 18.05.2017 issued by the second respondent and the copy of the communication dated 19.05.2017 issued by the first respondent. 42
2. It is the specific case of the petitioners that the institutions of the petitioners have been recognized by the NCTE for conducting Diploma in Education Course with an intake of 50 students in Hindi Medium. In the year 2017-18 writ petitions came to be filed for approval of the admissions of the students for the academic year 2016-17 and this Court in W.P.Nos.20888-21035/2017 granted interim orders permitting the students to take up examinations. Since the students of the petitioners institutions were not permitted to take the ensuing exams held on 28.05.2018, the petitioners have approached this Court in W.P.Nos.20888-21035/2017 and this Court again by an order dated 04.05.2018 had permitted the students of the petitioners college to take ensuing exams commencing form 28.05.2018. Inspite of the same petitioners students paid the fee within the time prescribed i.e., 20.04.2018.
43
3. In W.P.No.22515/2017 the last date for payment of the fees was fixed on 24.04.2017 with fine, accordingly fee was also paid on 24.04.2017. In spite of the same the petitioners' students not permitted to take up the Diploma in Education exams commencing 2018. Therefore, the petitioners approached this Court for the relief sought for in these writ petitions.
4. This Court by an order dated 22.05.2018 while issuing notice to the Additional Government Advocate for respondents No.1 and 2 granted an interim order permitting the respondents students to take up examinations both theory and practical in the ensuing examination as per Annexure-E dated 05.04.2018 without insisting for any penalty or late fee. However the petitioners shall not claim equity in the event of failing of these writ petitions. The issue relating to payment of penalty/late fee is however kept open. 44
5. Now it is brought to the notice of this Court that in pursuance of the orders passed by this Court the respondents students of the present petitioners institutions were permitted to take-up examination.
6. The State Government has not filed any objections to defend the impugned action of the respondents 1 and 2.
7. In view of the subsequent developments the only issue in the present writ petitions has to be decided is :-
"Whether the students of the petitioners institutions are liable to pay the penalty/late fee or not ?"
8. Sri D.R.Ravishankar learned counsel for the petitioners contended that as per the notification issued by the second respondent-Board the exams commences from 28.05.2018 has also fixed the time limit for paying exam fee without fee and fine and also payment of examination fee. In Annexure-E wherein the last date of 45 payment of exams fee without fine was on 20.04.2018 and last date for payment of exam fee with fine was fixed by the respondents on 21.04.2018 to 27.05.2018. Admittedly in the present writ petitions, students of the petitioners institutions have paid the fee on 20.04.2018 within the time limit prescribed by the second respondent as per the notification dated 05.04.2018. The last date to pay NEFT challan was 20.04.2018 and fee with fine was foxed on 08.05.2018 for Rs.150/- per student per day after the last date. Since the respondents students have paid the fee within the time question of paying penalty would not arise. Therefore, the Annexure 'D' issued in W.P.No.202515/2017 and W.P.No.22605/2017 the orders passed by the second respondent directing the Principal of the petitioners dated 19.05.2017 is without any basis and without authority of law. The Insisting of penalty is no basis when the students paid the fee within the time prescribed by the second respondent question of 46 payment would not arise. Therefore, he sought direction directing the respondents to permit the students to complete their course in terms of the rules and regulations prescribed for the D.Ed. course.
9. Per contra the learned Additional Government Advocate appearing for State sought to justify the impugned action of respondents 1 and 2. .
10. Having heard the learned counsel for the parties, the material on record clearly depicts that the petitioners institutions have been recognized by the NEFT for taking D.Ed. course with an intake of 50 students in Hindi Medium and since the official respondents have not approved the admissions for the year 2016-17, the petitioners were forced to file writ petitions before this Court in W.P.No.20888/2017. Inspite of the interim order granted by this Court, the students of the petitioners institutions were not permitted to take examination. Therefore the present 47 petitioners were forced to file writ petitions seeking to direct the official respondents to permit the respondents students to take up all examinations for the academic year 2017-18 without insisting for any payment of penalty. This Court granted interim order and now the students have allowed to take-up the exams within the time scheduled.
11. The material on record also clearly depicts that as per the notification issued by the second respondent dated 05.04.2018 the students paid the fee within the last date prescribed i.e., on 20.04.23018 and the notification issued by the District Institute of Education Training, Bidar dated 18.05.2017 stated that to pay fee for the year 2016-17, last date for payment of exam fee was fixed on 24.04.2017. In terms of the same the students of the petitioners in W.P.Nos.22194- 22244/2018 also paid the fee within the time stipulated.
48
12. When the recognition of the petitioners institutions is not disputed and the students have paid the fee within the time stipulated in the notification issued by the concerned authorities, the authorities ought to have permitted them, since they have not permitted, the petitioners have approached this court directing the authorities to permit the students of the petitioners institutions to take examination. Except the authorities issuing Annexures 'C' and 'D' directing to pay the penalty, they have not produced any rules or regulations and the basis to insist penalty. When the students have not violated the last date fixed to pay examination fee, the letters/impugned endorsement issued by the authorities as per Annexure-D is without any basis. In the absence of the same, the official respondents cannot put the burden on the students to pay Rs.150/- per day per student, which is without any rationality the same cannot be sustained and admittedly to sustain the impugned communication, the 49 respondents 1 and 2/State has not filed any objections to the assertions made in the writ petitions.
13. In view of the aforesaid reasons, the writ petitions are disposed of. The impugned Annexures 'C' and 'D' in W.P.Nos.22151-22605/2018 and connected matters are hereby quashed. On the same terms and reasons the other writ petitions namely W.P.Nos.22330-22481/2018, W.P.Nos.22246- 22329/2018, W.P.Nos.22194-22245/2018 are hereby disposed of.
14. The official respondents are hereby directed to permit the students to complete their Diploma in Education Course in accordance with the rules and regulations prescribed in Diploma in Education Course.
Ordered accordingly.
Sd/-
JUDGE sn CT : RRJ