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State of Jharkhand - Section

Section 18 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

18.

The marks obtained at the viva voce test shall be added to the marks obtained at the written examination. The names of candidates will then be arranged by the Commission in order of merit and list of such candidates together with the relevant details about each candidate shall be forwarded to the State Government by such date in each year as the State Government may fix for final selection of candidates for appointment as Sub-Registrars.