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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 97(b) in Telecommunication Interconnection Regulations, 2018

(b)View-2: Some interconnection seekers tend to project inflated demands due to their ambitious traffic projections. Catering to such inflated demands would be a costly affair, and might also lead to the creation of superfluous capacities at the port, radio and switch level as well as other wasteful investments. Therefore, it should be the responsibility of the interconnection seeker to justify the demand from a technical and commercial standpoint for the ports and it should be up to the provider to agree to the calculations given by the interconnection seeker.