Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(g) in The Oil Mines Regulations, 2017 (g)ensure that when any drilling rig, work-over rig and associated equipment or production equipment or pipeline is shifted or newly installed, a trial-run is given under his supervision or person so authorised by him before it is put into use;
