Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 31 in The M.P. Licensing Board (Electrical) Regulations, 1960 31. Cancellation or Suspension of Contractor's Licence. - The Board may cancel or suspend contractor's licence if in the opinion of the Board the holder thereof has committed a breach of these regulations.
