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Madras High Court

V.Kumar vs Tamil Nadu State Marketing Corporation on 21 August, 2015

Author: R.Mahadevan

Bench: R.Mahadevan

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED:  21.08.2015

CORAM

THE HON'BLE Mr. JUSTICE  R.MAHADEVAN

 W.P.No.25968 of 2015
V.Kumar			                     			     [ Petitioner  ]
         Vs

1. Tamil Nadu State Marketing Corporation
    Limited (TASMAC) rep. by its Managing
    Director, Thalamuthu Natarajan Maaligai,
    Gandhi Irwin Road, Egmore, Chennai-8.

2. The District Manager,
    Tamil Nadu State Marketing Corporation
    Limited (TASMAC), Tiruvallur (East)
    District, No.1, Bangalore Highway,
    Chambarambakkam, Tiruvallur-602 103.		    [Respondents]

	Petition filed under Article 226 of The Constitution of India praying to issue a writ of mandamus, directing the 2nd respondent to forthwith issue the Tender Form/Document for the year 2015-2016 to the petitioner by accepting the Demand Draft for Rs.525/-, so as to enable the petitioner to participate in the tender for collecting empty bottles and to sell eatables in the Bar attached to Shop No.8780 located at No.8, Siva Sakthi Nagar, 60 Feet Road, Thirumullaivoyal, Chennai-62.
	For Petitioner		..	Mr.P.Rajkumar Pandian
	For Respondents		..	Mr.C.Kasirajan

				     




					    ORDER

Seeking a direction to the 2nd respondent to forthwith issue the Tender Form/Document for the year 2015-2016 to the petitioner by accepting the Demand Draft for Rs.525/-, so as to enable the petitioner to participate in the tender for collecting empty bottles and to sell eatables in the Bar attached to Shop No.8780 located at No.8, Siva Sakthi Nagar, 60 Feet Road, Thirumullaivoyal, Chennai-62, the present writ petition has been filed.

2. When the matter is taken up for hearing, the learned Standing Counsel appearing for the respondents TASMAC would submit that application for tender has already been submitted by the petitioner.

3. Recording the submission made by the learned Standing Counsel for the respondents, the Writ Petition is disposed of. No costs.

21.08.2015 tsi To

1. The Managing Director, Tamil Nadu State Marketing Corporation Limited (TASMAC), Thalamuthu Natarajan Maaligai, Gandhi Irwin Road, Egmore, Chennai-8.

2. The District Manager, Tamil Nadu State Marketing Corporation Limited (TASMAC), Tiruvallur (East) District, No.1, Bangalore Highway, Chambarambakkam, Tiruvallur-602 103.

R.MAHADEVAN, J.

tsi W.P.No.25968 of 2015 21.08.2015