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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(9) in The Delhi Co-operative Societies Rules, 2007

(9)On receipt of the report from the co-operative society under sub-rule (8) of this rule, the Registrar shall, after satisfying himself that the procedure has been properly followed, register the amalgamated, or divided co-operative societies and cancel the registration of the co-operative societies which have been amalgamated, or divided.