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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(9) in The Coal Mines Regulations, 2017

(9)When tools, implements or other materials are lowered or raised, the banksman or an authorised person, as the case may be, shall see that -
(i)the bucket is properly loaded;
(ii)materials are not loaded above the rim;
(iii)long timber, pipes, rails, tools or other material with ends projecting over the rim are securely fastened to the rope, chains or bow; and
(iv)the bucket, before being sent away, is steadied, and the bottom and sides thereof are free from adhering material.