Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Uttar Pradesh - Subsection

Section 65(3)(i) in Uttar Pradesh Value Added Tax Act, 2008

(i)order for registration of the case; and