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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(9) in The Allahabad Development Authority (Form of Register of Application For Permission) Regulations, 1983

(9)The decision of the Vice-Chairman communicated vide letter no., dated and the short contents.VIII. Monthly/quarterly checking of the Register and countersigning of entries :