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[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

State of Tamilnadu - Subsection

Section 103(2)(iv) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(iv)[100 metres away] [Substituted by G. O. Ms. No. 2474, Home, dated the 27th September 1982.] from any building or other structures where fireworks or gun powder is stored or manufactured.