Section 5(4) in The Tamil Nadu Abolition of Posts of Part-Time Village Officers Act, 1981
(4)The amount payable under sub-section (1) shall be paid within a period of six months-(a)in case where there is no appeal, from the date of the order of the competent authority under sub-section (3);(b)in case where there is appeal, from the date of the order of the District Collector under sub-section (6).
