Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 20 in The Coimbatore City Municipal Corporation Act, 1981

20. Delegation of Commissioner's extraordinary powers.

- The Commissioner may, on his own responsibility and by an order in writing, authorise the holder of any municipal office or any person in temporary charge of the duties of such municipal office to exercise the extraordinary powers conferred on him by section 15.