62. [ Provision of shelters [ Substituted by G.S.R. 1886, dated 14.12.1965.]
.-At every mine where more than 50 persons are ordinarily employed, there shall be provided adequate and suitable shelter at or near loading wharves, opencast workings, workshops and mine entrances where 25 or more persons are ordinarily employed, for taking food and rest:Provided that any canteen maintained in accordance with these rules may be regarded as part of the requirements of this rule.]
