Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4 in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012 4. Fee for Application for Adoption of Tariff. - An application for adoption of tariff filed under Section 63 of the Act shall be accompanied by a fee of lakh.
