Section 53A(1)(ii) in The Chhattisgarh Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 53A(1)] [Section 53A] [Entire Act]

(ii)the term of the committee of a society expires in pursuance of an order issued under clause (iii) of sub-section (7-A) of Section 49; or

Legal Document View