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State of West Bengal - Section

Section 16 in The West Bengal State Dental Service Act, 2009.

16. Re-employment of person appointed to the West Bengal Dental Education Service on attaining the age of superannuation.

- Any person appointed to the West Bengal Dental Education Service may be reemployed on his attaining the age of superannuation or after he has attained such age to a post in the West Bengal Dental Education Service, not inferior to a post held by such person immediately before his attaining the age of superannuation, on such terms and conditions as may be prescribed:Provided that no such person shall be retained on such re-employment on his attaining the age of sixty-five years.