Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Andhra Pradesh - Section Section 66 in Andhra Pradesh Court-fees and Suits Valuation Act, 1956 66. Refund of fee paid by mistake or inadvertence. - The fee paid by mistake or inadvertence shall be ordered to be refunded.
