Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(1) in Orissa Education Act, 1969 (1)The State Government may authorise any officer or officers to inspect educational institutions the State.
