Madhya Pradesh High Court
Ranjeet Singh vs Estate Officer Cum Dy Director on 11 September, 2017
1
W.P. No.14924 of 2012
11/9/2017
Shri Ashok Choudhary, Advocate for the petitioner.
Shri Somesh Gupta, Advocate, for the respondent No.1.
Shri Ashok Choudhary, Advocate states that he is not the counsel for the petitioner and Shri Pradeep Kumar Rai, Advocate is the counsel.
Name of Shri Pradeep Kumar Rai, Advocate appears in the cause-list, but, none has put in appearance on his behalf on 23.8.2017 and on 1.9.2017, even today, he is not present.
Dismissed for want of prosecution.
(Hemant Gupta) (Vijay Kumar Shukla)
Chief Justice Judge
Khan*