Section 10(3)(i) in A.P. Domestic, Irrigation and Industrial Water Grid Pipelines (Acquisition of Right of User in Land) Act, 2018

[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

(i)the removal of trees or standing crops, if any, on the land while exercising the powers under Sections 5, 7 and 8;

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